Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 116(3)] [Section 116] [Entire Act]

State of Odisha - Subsection

Section 116(3)(ii) in The Orissa Co-operative Societies Act, 1962

(ii)any officer subordinate to the Registrar, he shall obtain prior approval of the Registrar.]