Section 39 in Madurai-Kamaraj University Act, 1965
39. Funds of the University.
- The University shall have a fund to which shall be credited -(1)its income from fees, endowments, grants, donations and gifts, if any; and(2)any contribution by the Central Government, any State Government, the University Grants Commission or like authority, any local authority or any other corporation owned or controlled by the Government.
