Allahabad High Court
Narendra Prasad Upadhyaya vs State Of U.P.Thr.Prin Secy Labour And 2 ... on 21 January, 2010
Author: Rajiv Sharma
Bench: Rajiv Sharma
Court No. - 24 Case :- SERVICE SINGLE No. - 1648 of 2008 Petitioner :- Narendra Prasad Upadhyaya Respondent :- State Of U.P.Thr.Prin Secy Labour And 2 Ors Petitioner Counsel :- L.K,Pathak Respondent Counsel :- C.S.C. Hon'ble Rajiv Sharma,J.
Learned Standing Counsel prays for and is accorded three weeks' time to file objection to the supplementary affidavit, to which replication may be filed by the petitioner within next one week.
List immediately thereafter.
Order Date :- 21.1.2010 Ajit/-