Calcutta High Court (Appellete Side)
Md. Sail (Isp) vs Bibekananda Maji & Another on 3 November, 2017
Author: Sanjib Banerjee
Bench: Sanjib Banerjee
1
3.11.2017 FAT 159 of 2015
Item No.361
md. SAIL (ISP), Burnpur
-Vs-
.
Bibekananda Maji & Another With CAN 5647 of 2017 With CAN 5893 of 2017 Mr. Lakshmi Kanta Pal... for the appellant The appellants will forward copies of the memorandum of appeal and the applications to the respondents with the intimation that the matters will appear in the monthly list of December, 2017.
In the meantime the defects pointed out by the department should be attempted to be removed.
(Sanjib Banerjee, J.) (Sabyasachi Bhattacharyya, J.) 2