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[Cites 0, Cited by 0] [Section 46(1)] [Section 46] [Entire Act]

State of Odisha - Subsection

Section 46(1)(c) in The Orissa Water Supply and Sewerage Board Act, 1991

(c)unlawfully obstruct the flow of or flush, draw off, or divert, or take water from any water works belonging to the Board or any water course by which any such water is supplied; or