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[Cites 0, Cited by 0] [Section 40] [Entire Act]

Bengal Presidency - Subsection

Section 40(14) in The Calcutta Suburban Police Act, 1866

(14)Whoever shall bathe or wash himself in any street, or in, upon, or by the side of, any public tank, reservoir or aqueduct, not being a place set apart for such purpose;Obstructing persons at bathing places