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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Chattisgarh - Subsection

Section 27(4) in The Indira Gandhi Krishi Vishwavidyalaya (C.G.) Adhiniyam, 1987

(4)When a date has been fixed for the meeting of the Board by the Vice-Chancellor under sub-section (1) or sub-section (3), the Registrar shall give seven clear days' notice, in writing, to the members of the Board of such a meeting.