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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(2) in The Merchant Shipping (Distressed Seamen) Rules, 1960

(2)Such relief and maintenance shall consist of-
(a)Maintenance,
(b)essential clothing and bedding which shall as far as possible be of the quality to which he is accustomed, and
(c)where necessary, medical care and reasonable medical expenses.