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State of Haryana - Section

Section 22 in Haryana Municipal Drainage and Sanitation Bye-laws, 1977

22. Sanitary installations and execution of works to conform to P.W.D. specifications.

- All water borne sanitary installations, drainage work including soil and waste pipes and other items used in the execution of these works shall be as per specifications laid down for such items in the Punjab Public Works Department specifications, 1963 edition as applicable to the State of Haryana and if there are no standards or specifications laid down for any item in the Punjab Public Works Department specification, 1963, as applicable to the State of Haryana then the same shall conform to the specifications as laid down for such items by the Indian Standards Institute.