Madhya Pradesh High Court
Yuva Private Industrial Training ... vs Dr. Ravi P. Singh on 23 February, 2018
THE HIGH COURT OF MADHYA PRADESH
CONC-385-2017
(YUVA PRIVATE INDUSTRIAL TRAINING INSTITUTE THR Vs DR. RAVI P. SINGH)
2
Gwalior, Dated : 23-02-2018
Shri Dharmendra Nayak, learned counsel for the petitioner.
Shri N.S. Kirar, learned counsel for respondents-contemnors
submits that not only the order has been complied with but has drawn attention of this Court to the fact that the contempt petition originates sh alleging non-compliance of the order of Hon'ble Division Bench.
e Therefore, Office to examine and list this case before the ad Hon'ble Division Bench.
Pr a hy (VIVEK AGARWAL) JUDGE ad M of Digitally signed by MEHFOOZ AHMED Date: 2018.02.23 18:51:14 +05'30' meh/-
rt ou C h ig H