Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Bihar - Subsection Section 3(1) in The Bihar Bhoodan Yagna Act, 1954 (1)There shall be established by the State Government a Committee to be called the Bihar Bhoodan Yagna Committee to administer all lands in it for the purpose of the Bhoodan Yagna in accordance with the provisions of this Act.
