Section 15(2) in The U.P. Disciplinary Proceedings (Administrative Tribunal) Rules, 1947
(2)Where the proceedings are pending before the Tribunal immediately before the commencement of these rules and the case falls in categories (a) and (i) mentioned in sub-rule (1), then further proceedings shall be taken in accordance with sub-rules (2) and (3) of Rule 7 as hereby amended.
