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Union of India - Section

Section 9 in National Housing Bank Employees (Conduct) Regulations, 1994

9. Demonstrations.

- No employee shall engage himself or participate in any demonstration which is prejudicial to in the interests of the sovereignty and integrity of India, the security of the State, friendly relations with foreign states, public order, decency or morality, or which involves contempt of court, defamation or incitement to any offence.