Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Punjab - Subsection

Section 44(4) in Punjab Waqf Rules, 2018

(4)If during the financial year, the Chief Executive Officer considers it necessary to modify the figures, as shown in the budget regarding receipts or the distribution of the amounts, to be expended on different items, a supplemental or revised budget may be prepared by him, and the same may be got approved from the Board.