Supreme Court - Daily Orders
Pr. Commissioner Of Income Tax Gurgaon vs M/S Tower Watson India Pvt Ltd on 27 April, 2018
Bench: Adarsh Kumar Goel, Deepak Gupta
ITEM NO.28 COURT NO.9 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 6113/2018
(Arising out of impugned final judgment and order dated 30-08-2017
in ITA No. 301/2017 passed by the High Court Of Punjab & Haryana At
Chandigarh)
PR. COMMISSIONER OF INCOME TAX GURGAON Petitioner(s)
VERSUS
M/S TOWER WATSON INDIA PVT LTD Respondent(s)
(FOR ADMISSION and I.R. and IA No.56090/2018-CONDONATION OF DELAY
IN FILING and IA No.56094/2018-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT and IA No.56093/2018-CONDONATION OF DELAY IN
REFILING )
Date : 27-04-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
HON'BLE MR. JUSTICE DEEPAK GUPTA
For Petitioner(s) Mr. K. Radhakrishnan,Sr.Adv.
Mr. S.A. Haseeb,Adv.
Mr. Samir Abhyankar,Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Tag to SLP(C)No. 34890 of 2016.
(MADHU BALA) (SUMAN JAIN) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by MADHU BALA Date: 2018.04.28 11:46:26 IST Reason: