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[Cites 0, Cited by 0] [Section 55] [Entire Act]

State of Uttar Pradesh - Subsection

Section 55(9) in U.P. Juvenile Justice (Care and Protection of Children) Rules, 2004

(9)The inspection committee constituted under Section 35 of the Act shall functions as district or city advisory board in terms of sub-section (3) of Section 62 of the Act.