Section 2 in Scheme for Change of Land use for Industrial Parks/Estates/Agro Parks/IT Parks/Multiplexes
2.
A minimum of 60% of area will have to be developed as an Industrial Pocket, a maximum of 30% of area may be developed as residential pocket and 10% of area can be developed as commercial pocket, Government, in the Department of Industries may however, reduce the permissible limits of non-industrial use in particular cases.
