Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 37] [Entire Act] State of West Bengal - Subsection Section 37(3) in The West Bengal Mining Settlements (Health And Welfare) Act, 1964 (3)The State Government may rescind any regulation which it has confirmed and thereupon such regulation shall cease to have effect.
