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[Cites 0, Cited by 0] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(2) in The Nationalised Banks (Management And Miscellaneous Provisions) Scheme, 1970

(2)[ Any Committee constituted under sub-clause (1) may be re-constituted by the Boarrd at any time as it thinks fit.] [Inserted by S.O. 368(E), dated 27.4.1985. ]