Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Rajasthan - Subsection Section 8(1) in The Kota Municipal Limits (Continued Existence) Validating Act, 1975 (1)The Kota Municipality Limits (Continued Existence) Validating Ordinance, 1975 (Ordinance No. 1 of 1975) is hereby repealed.
