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Bombay High Court

M/S K.B. Lahoti And Company And Others vs Shri Champalal Vithuram Jajoo (D/H) And ... on 25 September, 2018

Author: Rajesh G. Ketkar

Bench: Rajesh G. Ketkar

  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
       APPELLATE SIDE CIVIL JURISDICTION

CIVIL REVISION APPLICATION STAMP NO. 16989 OF 2016

  M/s K.b. Lohoti And Comnapy And Ors                   ....Applicant
              V/S
  Shri Champalal Vithuram Jajoo (deceased) Thr.      ....Respondent

Lrs And Ors WITH SECOND APPEAL NO. 359 OF 2014 Bharat Petroleum Corporation Ltd. ....Appellant V/S Shri Champalal Vithuram Jajoo (d/h) And Others ....Respondent WITH SECOND APPEAL NO. 329 OF 2014 Bharat Petroleum Corporation Ltd. ....Appellant V/S Shri Champalal Vithuram Jajoo (d/h) And Others ....Respondent WITH CIVIL APPLICATION IN SA NO. 1000 OF 2014 In SECOND APPEAL 329 OF 2014 Bharat Petroleum Corporation Ltd. ....Applicant V/S Shri Champalal Vithuram Jajoo (d/h) And Others ....Respondent WITH CIVIL APPLICATION IN SA NO. 43 OF 2015 Page 1/3 ::: Uploaded on - 25/09/2018 ::: Downloaded on - 27/09/2018 01:46:25 ::: In SECOND APPEAL 745 OF 2015 M/s K.b. Lahoti And Company And Others ....Applicant V/S Shri Champalal Vithuram Jajoo (d/h) And Others ....Respondent WITH SECOND APPEAL NO. 745 OF 2015 M/s K.b. Lahoti And Company And Others ....Appellant V/S Shri Champalal Vithuram Jajoo (d/h) And Others ....Respondent WITH CIVIL REVISION APPLICATION STAMP NO. 17206 OF 2016 Bharat Petroleum Corporation Limited ....Applicant V/S Shri Champalal Vithuram Jajoo (since Deceased) ....Respondent Thr. Lrs And Ors Mr.hriram S. Kulkarni For applicant MR. Milind M Sathaye N.a. Filed For Res. No.1a,1b,1d,2a To 2c,3,4a & 4b For Mr. S. R. Page for appellant CORAM : RAJESH G. KETKAR, J DATE : 25th September, 2018 Page 2/3 ::: Uploaded on - 25/09/2018 ::: Downloaded on - 27/09/2018 01:46:25 ::: P.C. :

At the request of learned advocate for the applicant, matter to be placed on 11/10/2018 on Supplementary Board. In the meantime, Ad-interim relief if any granted earlier to continue till then.
( FOR REGISTRAR JUDICIAL - I ) Page 3/3 ::: Uploaded on - 25/09/2018 ::: Downloaded on - 27/09/2018 01:46:25 :::