Section 58(2)(d) in The U.P. Co-operative Societies Act, 1965

[Cites 0, Cited by 0] [Section 58(2)] [Section 58] [Entire Act]

State of Uttar Pradesh - Subsection

Section 58(2)(d) in The U.P. Co-operative Societies Act, 1965

(d)donation of amounts not exceeding 5 per cent for any charitable purpose as defined in Section 2 of Charitable Endowments Acts, 1890 (Act VI of 1890) ;

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State of Uttar Pradesh - Subsection

Section 58(2)(d) in The U.P. Co-operative Societies Act, 1965