Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Gujarat - Section

Section 37 in Gujarat Panchayats (Second Amendment) Act, 1963

37. Amendment of section of 118 Guj. VI of 1962.- In section 118, of the principal Act, in sub-section (1) for the word "educational" the word "education" shall be substituted.