Section 19 in The Jharkhand State Agricultural University Act, 2000
19. Officers of the University.
- The following shall be the officers of a University, namely:-(1)The Chancellor;(2)The Vice-Chancellor;(3)The Registrar;(4)The Comptroller;(5)The Deans;(6)The Directors; and(7)Such other persons in the service of a University as may be declared by the Statutes to be the officers of a University.
