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[Cites 0, Cited by 0] [Section 12B(11)] [Section 12B] [Entire Act]

State of Maharashtra - Subsection

Section 12B(11)(a) in The Maharashtra Agricultural Pests And Diseases Act, 1947

(a)require any person to furnish to such officer or authority as may be specified in the order such information in his possession relating to the vehicle as may be specified ;