Section 11(2)(d) in Himachal Pradesh Co-Operative Societies Rules, 1971
(d)[ leaves his residence in the area of operation of the society and the management of the society has informed him about the termination of his membership;] [Amended vide notification No.Coop. A(3)-1/99-Vol.-I dated 25-7-2006 published in Rajpatra dated 27-7-06.]