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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Punjab - Subsection

Section 20(B) in Punjab Urban Planning and Development Building Rules, 2018

(B)Petrol pumps / Filling -cum-service stations. - Petrol Pump/ filling-cum-service stations/ two-three wheelers petrol pump shall be governed as per instructions/ guidelines of Indian Roads Congress (IRC)/ Ministry of Road Transport and Highways (MORTH)/ Town and Country Planning Organisation (TCPO)/ Department of Housing and Urban Development, Government of Punjab.