9. For initial recruitment to the service, the Selection Committee shall recommend
to the Administrator suitable persons for appointment to the service fromamongst the following:-(a)Subordinate Judges and Law Graduate Judicial Magistrates working inthe Union Territory of Delhi on deputation from other states;(b)Members of Civil Judicial cadres of states whose names may berecommended by their respective State Governments for appointment;and(c)Members of the Delhi, Himachal Pradesh and Andaman & NicobarIslands Civil Service, who are Law Graduates.The consent of the officer to be recommended and the consent of his parentGovernment shall be necessary before his appointment to the service.
