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[Cites 0, Cited by 0] [Section 163] [Entire Act]

State of Uttarakhand - Subsection

Section 163(8) in Uttarakhand Panchayati Raj Act, 2016

(8)travelling allowance including daily allowance that may be paid to Chairman , Vice Chairman , Pramukh Up-Pramukh and members of Zila Panchayat or a Kshettra Panchayat.