Bombay High Court
Rkb Global Private Limited And Anr vs State Of Maharashtra And Ors on 3 September, 2018
Bench: B.R. Gavai, M. S. Karnik
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 14092 OF 2016
Fomento Resources Pvt Limited And Anr. ....Petitioner
V/S
State Of Maharashtra And Ors. ....Respondent
WITH WRIT PETITION NO. 1116 OF 2017 Dolo Infrastructure India Pvt. Ltd. ....Petitioner V/S State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION STAMP NO. 30725 OF 2016 Rkb Global Private Limited And Anr ....Petitioner V/S State Of Maharashtra And Ors ....Respondent CORAM : B.R. GAVAI & M. S. KARNIK, JJ DATE : 3rd September, 2018 Page 1/2 ::: Uploaded on - 03/09/2018 ::: Downloaded on - 05/09/2018 01:44:18 ::: P.C. :
Due to paucity of time the matter is adjourned. Ad-interim relief, granted earlier, if any to continue. Stand over to 03/10/2018.
( FOR REGISTRAR JUDICIAL - I ) Page 2/2 ::: Uploaded on - 03/09/2018 ::: Downloaded on - 05/09/2018 01:44:18 :::