Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act] State of West Bengal - Subsection Section 17(2)(b) in The West Bengal School Service Commission Act, 1997 (b)the manner in which an inquiry is to be made for removal of the Chairman or any other member under section 5;