Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 46(4)] [Section 46] [Entire Act] Union of India - Subsection Section 46(4)(c) in The Benami Transactions (Prohibition) Act, 1988 (c)to require any document to be produced or any witness to be examined for the purposes of proceeding before it;