Section 14(1)(b) in The Punjab Nurses Registration Act, 1932

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State of Haryana - Subsection

Section 14(1)(b) in The Punjab Nurses Registration Act, 1932

(b)is registered as a nurse or midwife [or health visitor] [Inserted by Punjab Act 16 of 1953, Section II(a)(iii).] by any association which is recognised by the [Council] [Substituted by Punjab Act 16 of 1953, Section 11(a)(ii) for 'provincial (State) Government'.], or

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State of Haryana - Subsection

Section 14(1)(b) in The Punjab Nurses Registration Act, 1932