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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Goa - Subsection

Section 41(a) in The Goa, Daman and Diu Mundkars (Protection from Eviction) Act, 1975

(a)"Diploma Legislative No. 1952 of 26th November, 1959" as in force on that date shall stand repealed and any proceedings pending thereunder before the "Mamlatdar" or any other authority shall abate,