Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 2] [Entire Act] State of Gujarat - Subsection Section 2(15) in The Gujarat University Act, 1949 (15)"University Area" means the areas specified in the [Schedule I] [These word and figure were substituted for the words 'Schedule' by Gujarat 6 of 1973, section 3 (6).];
