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[Cites 0, Cited by 0] [Section 71(1)] [Section 71] [Entire Act]

State of Rajasthan - Subsection

Section 71(1)(g) in The Rajasthan Sales Tax Act, 1994

(g)fails to stop the vehicle or carrier transporting the goods, of which he is the driver or otherwise Incharge, for being inspected in accordance with the provisions of this Act, or prevents or obstructs the inspection of the goods, or the vehicle or the carrier transporting the goods, by the Incharge of a checkpost or other officer empowered in this behalf to discharge his duties; or