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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Mizoram - Subsection

Section 17(2) in Mizoram (Establishment of Independent Local Body) Ombudsman Act, 2011

(2)Where the Ombudsman finds that the procedure or practice regarding the administration of Village Council gives room for complaint, it may give suggestions to the State Government or Village Councils relating to the measures for avoiding the recurrence of such complaint.