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[Cites 0, Cited by 0] [Section 82] [Entire Act]

State of Andhra Pradesh - Subsection

Section 82(1) in The Andhra Pradesh Municipalities (Preparation of Accounts) Rules, 2017

(1)The Commissioner shall also prepare Trial Balance once in every month. The Trial Balance is a list of closing balances in all the accounts in the Ledger and the Cash books.