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State of Uttar Pradesh - Section

Section 13 in The U.P. Technical Education Department Non-Gazetted Technical Service Rules, 1988

13. Physical Fitness.

- No candidate shall be appointed to a post in the service unless he be in good mental and bodily health and free from any physical defect likely to interfere with the efficient performance of his duties. Before a candidate is finally approved for appointment he shall be required to produce a medical certificate of fitness in accordance with the rules framed under Fundamental Rule 10 and contained in Chapter III of the Financial Hand Book, Volume II, Part III;Provided that a medical certificate of fitness shall not be required from a candidate recruited by promotion.