Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 984 in Punjab Jail Manual 984. [ Extra-clothing for convalescents. [P.G. No. 4814-Jails, dated 6.1.1929.] - A sufficient stock of clothing to meet all possible requirements, shall be kept in store in every jail.]
