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[Cites 0, Cited by 0] [Section 254(1)] [Section 254] [Entire Act]

State of Maharashtra - Subsection

Section 254(1)(b) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(b)retain a corpse on any premises, without burning, burying or otherwise lawfully disposing of the same, for so long a time after death as to create a nuisance;