Punjab-Haryana High Court
M/S Shakti Traders Patiala Road Gajipur ... vs State Of Punjab And Ors on 2 December, 2015
Author: Paramjeet Singh
Bench: Paramjeet Singh
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CWP No. 22722 of 2015.
Date of Decision : 02.12.2015.
M/s Shakti Traders Patiala Road, Gajipur
...Petitioner
Versus
State of Punjab and others
...Respondents
CORAM: HON'BLE MR. JUSTICE PARAMJEET SINGH
Present: Ms. Sonia G. Singh, Advocate for the petitioner.
Mr. Suresh Singla, Addl. A.G., Punjab.
Mr. Anil Kumar Sharma, Advocate
for respondents No. 3 and 4.
***
Paramjeet Singh, J.(Oral)
Learned counsel for the petitioner prays for withdrawal of the present petition.
Dismissed as withdrawn.
December 02, 2015. (PARAMJEET SINGH) kanchan JUDGE KANCHAN 2015.12.03 10:33 I attest to the accuracy and authenticity of this document Chandigarh