Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Punjab-Haryana High Court

M/S Shakti Traders Patiala Road Gajipur ... vs State Of Punjab And Ors on 2 December, 2015

Author: Paramjeet Singh

Bench: Paramjeet Singh

                                  IN THE HIGH COURT OF PUNJAB AND HARYANA
                                               AT CHANDIGARH


                                                    CWP No. 22722 of 2015.
                                                    Date of Decision : 02.12.2015.


                       M/s Shakti Traders Patiala Road, Gajipur

                                                                     ...Petitioner

                                                    Versus

                       State of Punjab and others

                                                                     ...Respondents


                       CORAM:      HON'BLE MR. JUSTICE PARAMJEET SINGH

                       Present:    Ms. Sonia G. Singh, Advocate for the petitioner.

                                   Mr. Suresh Singla, Addl. A.G., Punjab.

                                   Mr. Anil Kumar Sharma, Advocate
                                   for respondents No. 3 and 4.

                                   ***

                       Paramjeet Singh, J.(Oral)

Learned counsel for the petitioner prays for withdrawal of the present petition.

Dismissed as withdrawn.

December 02, 2015. (PARAMJEET SINGH) kanchan JUDGE KANCHAN 2015.12.03 10:33 I attest to the accuracy and authenticity of this document Chandigarh