Patna High Court - Orders
Dheeraj Kumar vs The Union Of India & Anr on 2 August, 2016
Author: Hemant Gupta
Bench: Hemant Gupta, Ahsanuddin Amanullah
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.456 of 2015
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Dheeraj Kumar
.... .... Petitioner/s
Versus
The Union of India & Anr.
.... .... Respondent/s
======================================================
With
Civil Writ Jurisdiction Case No.1686 of 2015
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Pramod Kumar & Ors.
.... .... Petitioner/s
Versus
The Union of India & Ors.
.... .... Respondent/s
======================================================
Appearance :
(In CWJC No.456 of 2015)
For the Petitioner/s : Mr. Awadh Bihari Ojha, Senior Advocate
For the Respondent/s : Mr. Bindhayachal Singh, Advocate
Mr. Manish Prakash, Advocate
(In CWJC No.1686 of 2015)
For the Petitioner/s : Mr. Awadh Bihari Ojha, Senior Advocate
For the Respondent/s : Mr. Vivek Anand Amritesh, Advocate
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CORAM: HONOURABLE MR. JUSTICE HEMANT GUPTA
And
HONOURABLE MR. JUSTICE AHSANUDDIN
AMANULLAH
ORAL ORDER
(Per: HONOURABLE MR. JUSTICE HEMANT GUPTA)
4 02-08-2016Learned counsel for the respondents seeks some time to produce the report of the Government Examiner on questionable documents.
List on 30th of August, 2016 under the same heading.
(Hemant Gupta, J.) (Ahsanuddin Amanullah, J.) Sunil/-
U