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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(1)(h) in Orissa Universities Act, 1989

(h)the Principal of Ravenshaw College in case of Utkal University, the Principal of Khallikote College in case of Berhampur University, the Principal of Gangadhar Meher College in case of Sambalpur University and one of the Principals of Sankrit Colleges to be selected by the Chancellor in case of Shri Jagannath Sanskrit Visvavidyalaya;