Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Gujarat - Section

Section 37 in The Gujarat Ayurved University Act, 1965

37. Residence of students.

- Every student of the University shall reside in a hostel or under such conditions as may be prescribed by the Ordinances [or, as the case may be, Regulations] [These words inserted by Gujarat No. 30 of 2003, dated 19th September 2003.].