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State of Rajasthan - Section

Section 20 in Rajasthan Women Empowerment (State and Subordinate) Service Rules, 2017

20. Canvassing.

- No recommendation for direct recruitment either written or oral, other than that required under these rules, shall be taken into consideration. Any attempt on the part of a candidate to enlist support directly or indirectly for his/her candidature by any means may disqualify him / her for recruitment.Part-IV Procedure For Direct Recruitment