Patna High Court - Orders
Devendra Prasad Yadav vs The State Of Bihar Through Its Chief ... on 18 October, 2017
Author: Hemant Kumar Srivastava
Bench: Hemant Kumar Srivastava
Patna High Court MJC No.2549 of 2017 (3) dt.18-10-2017
IN THE HIGH COURT OF JUDICATURE AT PATNA
Miscellaneous Jurisdiction Case No.2549 of 2017
In
Civil Writ Jurisdiction Case No. 1840 of 2016
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Devendra Prasad Yadav
.... .... Petitioner/s
Versus
The State of Bihar through Its Chief Secretary Govt. of Bihar, Patna
Namely Mr. Anjani Kumar Singh & Ors
.... .... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Ram Niwas Prasad
For the Respondent/s : Ac to AAG 2
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CORAM: HONOURABLE MR. JUSTICE HEMANT KUMAR
SRIVASTAVA
ORAL ORDER
03 18.10.2017Two weeks after Chhath Holidays is granted to the petitioner for removal of the defects. Shahid (Hemant Kumar Srivastava, J) U