Patna High Court - Orders
Nand Kishore Singh vs The Biscomaun Through The Managing ... on 26 August, 2020
Author: Vikash Jain
Bench: Vikash Jain
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.21507 of 2018
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Nand Kishore Singh
... ... Petitioner/s
Versus
The Biscomaun Through The Managing Director and Ors
... ... Respondent/s
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Appearance :
For the Petitioner/s : None
For the State : None
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CORAM: HONOURABLE MR. JUSTICE VIKASH JAIN
ORAL ORDER
3 26-08-2020None appears on behalf of the petitioner when the matter is called. On the last occasion on 09.07.2020, a prayer for adjournment had been made on behalf of the petitioner.
2. In the interest of justice, let the matter be listed on 21.10.2020.
(Vikash Jain, J) HR/-
U