Allahabad High Court
Rajiv Kumar Mishra And Others vs State Of U.P. Through The Principal ... on 3 August, 2010
Author: Satyendra Singh Chauhan
Bench: Satyendra Singh Chauhan
Court No. - 22 Case :- SERVICE SINGLE No. - 2805 of 2010 Petitioner :- Rajiv Kumar Mishra And Others Respondent :- State Of U.P. Through The Principal Secy.Dept.Rural Develop. Petitioner Counsel :- Alok Kr.Mishra Respondent Counsel :- C.S.C. Hon'ble Satyendra Singh Chauhan,J.
Learned Counsel for the petitioner prays for and is granted two weeks time to file rejoinder affidavit. List after expiry of the aforesaid period. Order Date :- 3.8.2010 BLY