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[Cites 0, Cited by 0] [Section 85] [Entire Act]

State of Haryana - Subsection

Section 85(i) in Punjab Cinemas (Regulation) Rules, 1952

(i)During an exhibition the enclosure shall be in charge of a qualified operator of not less than 18 years of age who holds a certificate granted by the Electric Inspector to the effect that he is competent to handle and operate a cinematograph.